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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(g) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(g)The State Government reserves the right to reject any bid without assigning any reason therefor or to withdraw any lots or plots from auction at any time without assigning any reason.