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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(j) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(j)“University Grants Commission” means the Commission established under Section 4 of the University Grants Commission Act, 1956 (Central Act 3 of 1956);