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State of West Bengal - Section

Section 010 in West Bengal Land Reforms Act, 1955

010.

Statement of Objects and Reasons of Act 50 of 1981, dated 24.3.1986.—The West Bengal Land Reforms (Amendment) Act, 1981, which was passed in the West Bengal Legislative Assembly in 1981 and to which the President's assent was given on the 6th of March,