Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 370] [Entire Act] State of Punjab - Subsection Section 370(i) in Punjab Jail Manual, 1996 (i)women under-trial prisoners, who shall be admitted in Jails at whatever time presented for admission by the Police and on all days including Sunday and jail holidays.
