Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 208] [Entire Act] Union of India - Subsection Section 208(b) in Government of India Act, 1935 (b)in any other case, by leave of the Federal Court or of His Majesty in Council.
