Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 16 in Bihar Fire Service Act, 2014

16. Extension of Fundamental Rules and Supplementary Rules to employees of Fire Service.

- The provisions of the Fundamental Rules and Supplementary Rules as amended by the Bihar Government from time to time, shall be extended mutatis mutandis to all employees of the Bihar Fire Service, including fire officers, operational members, members and subordinate operational staff.