Himachal Pradesh High Court
State Of H.P. & Another vs . Madan Lal & Others on 16 August, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. & another vs. Madan Lal & others .
CMP(M) No.949 of 2023 16.08.2023 Present: Mr.Ramakant Sharma, Additional Advocate General, for the applicants-appellants.
Notice, returnable within four weeks, on taking steps of within five days, be issued to the respondents.
rt (Vivek Singh Thakur) Judge (Bipin C. Negi) Judge August 16, 2023 (Purohit) ::: Downloaded on - 16/08/2023 20:37:01 :::CIS