Section 75A(2)(c) in The Gujarat Co-Operative Societies Act, 1961

[Cites 0, Cited by 0] [Section 75A(2)] [Section 75A] [Entire Act]

(c)a journey for attending any conference sponsored by-

(i)the Central Government,

(ii)a State Government,

(iii)any co-operative institution, or

(iv)such other institutions recognised by the State Government in this behalf.]

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