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[Cites 0, Cited by 0] [Section 332] [Entire Act]

State of West Bengal - Subsection

Section 332(6) in West Bengal Municipal Act, 1993

(6)The owner or occupier of any premises shall seal the overhead tanks, cisterns or water receptacles to prevent mosquito breeding, and shall provide safe ladder for making the overhead tanks or cisterns or water receptacles approachable in order to facilitate inspection of the water in the container by the municipal authorities.