Delhi High Court - Orders
Bushan Lal Saraf vs Delhi Co - Operative Housing Finance ... on 15 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8435/2019
BUSHAN LAL SARAF ..... Petitioner
Through: Mr.Rakesh Dhingra, Advocate
versus
DELHI CO - OPERATIVE HOUSING FINANCE CORPORATION
LTD. & ANR. ..... Respondents
Through: Ms.Shobhana Takiar and Mr.Kuljeet
Singh, Advocates for DCHFC
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 15.09.2023 Re-notify on December 06, 2023.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
SEPTEMBER 15, 2023/v This is a digitally signed order.
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