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State of Telangana - Section

Section 6 in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

6. On the Day of counseling the eligible candidates shall attend the counseling in person with all the Original Certificates and the fee prescribed. The candidates will be called in the order of Merit for counseling to Opt for the Subject and College of his/her choice.