Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(3) in The Maharashtra University of Health Sciences Act, 1998

(3)The Government may conduct the test audit or full audit and the accounts of the University at regular intervals by the auditors appointed by the Government.