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State of Tamilnadu - Section

Section 6 in The Tamil Nadu Municipal Corporations General Subordinate Service Rules, 1996

6. Rotation between direct recruitment and promotion.

- Where appointment to a category or post is to be made by direct recruitment and by promotion, the appointment shall be made according to the following rotation:-
  Direct recruitment Promotion
  (1) (2)
Group II Category 1 Assistant 1 9
Group III Category 1 Junior Assistant 2 1
Group IV Category 1 Driver 1 1
If no qualified persons are available for appointment to a post by promotion in a particular year, such vacancy shall be filled up by direct recruitment.