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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Haryana - Subsection

Section 109(5) in The Haryana New Mandi Townships Building Rules, 1967

(5)Five year's practical experience in sanitary installation with a firm of repute or under a licensed plumber and passing a practical test to the satisfaction of Administrator, New Mandi Township, Haryana.Form A(See Rule 5)Notice to build under building rules framed under Section 4(2) of the Punjab New Mandi Townships (Development and Regulation) Act, 1960.ToThe Administrator,Haryana New Mandi, Townships,__________________Sir,I/We hereby apply for permission to execute work of erecting/re-erecting a building of the following description -