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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(iv) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(iv)The administrative supervision for the candidates shall be with the District Health Administration and the academic supervision over the candidates shall be the responsibility of the college from where the candidates has graduated. To the extent feasible, the academic supervision shall be conducted through online system so as to minimize the workload on the colleges.]