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State of Uttar Pradesh - Section

Section 19 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

19. Holidays.

- The Board shall observe such holidays as are observed in the Uttar Pradesh Secretariat, subject to the exigencies of the work, the Board shall observe such local holidays as the District Magistrate of Allahabad may declare.