Section 7 in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981
7. Foreign vessel entering maritime zones of India without licence or permit to stow gear.-
Where any foreign vessel enters any maritime zone of India without a valid licence or permit granted under this Act, the fishing gear, if any, of such vessel shall, at all times while it is in such zone, be kept stowed in the prescribed manner.
