Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(1) in Punjab Superior Judicial Service Rules, 2007 (1)In respect of death-cumretirement benefits, the members of the Service shall be governed by the Punjab Civil Services Rules, Volume-II, as amended from time to time.
