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Supreme Court - Daily Orders

Ghaziabad Development Authority vs Kashi Ram . on 13 April, 2015

Bench: Vikramajit Sen, Abhay Manohar Sapre

                                           1

     ITEM NO.42                   COURT NO.11                  SECTION XI

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   5815/2015

     (Arising out of impugned final judgment and order dated 13/11/2014
     in FA No. 910/2000 passed by the High Court Of Judicature at
     Allahabad)

     GHAZIABAD DEVELOPMENT AUTHORITY                           Petitioner(s)

                                          VERSUS

     KASHI RAM AND ORS.                                 Respondent(s)
     (With appln.for exemption from filing OT and permission to submit
     additional documents and office report)


     WITH
     SLP(C) No. 7269/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7365/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7375/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7415/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7433/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7700/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7690/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7714/2015
     (With Interim Relief and Office Report)

      SLP(C) No. 7723/2015
     (With Interim Relief and Office Report)
Signature Not Verified

Digitally signed by
Usha Rani Bhardwaj
Date: 2015.04.15

      SLP(C) No. 7783/2015
17:11:46 IST
Reason:


     (With Interim Relief and Office Report)

      SLP(C) No. 7794/2015
     (With Interim Relief and Office Report)
                                 2



 SLP(C) No. 7797/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7822/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7825/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7828/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7830/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7846/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7847/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7848/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7854/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7858/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7892/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7976/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7985/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7984/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7987/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7818/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8100/2015
(With Interim Relief and Office Report)
                                 3

 SLP(C) No. 8149/2015
(With Interim Relief and Office Report)


 SLP(C) No. 8155/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8160/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8173/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8194/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8228/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8252/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8272/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8297/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8439/2015
(With Interim Relief and Office Report)

 SLP(C) No. 8571/2015
(With Interim Relief and Office Report)

 SLP(C) No. 9776/2015
(With Interim Relief and Office Report)


 SLP(C) No. 9817/2015
(With Interim Relief and Office Report)

 SLP(C) No. 9960/2015
(With Interim Relief and Office Report)

 SLP(C) No. 9967/2015
(With Interim Relief and Office Report)

 SLP(C) No. 9985/2015
(With Interim Relief and Office Report)

 SLP(C) No. 9971/2015
(With Interim Relief and Office Report)
                                 4


 SLP(C) No. 9903/2015
(With Interim Relief and Office Report)

 SLP(C) No. 9923/2015
((With Interim Relief and Office Report)

 SLP(C) No. 10274/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10269/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10272/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10490/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10143/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10462/2015
(With Interim Relief and Office Report)


 SLP(C) No. 10680/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10482/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10677/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10486/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10484/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10669/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10457/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10519/2015
((With Interim Relief and Office Report)


 SLP(C) No. 10521/2015
(With Interim Relief and Office Report)
                                 5



 SLP(C) No. 10667/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10664/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10663/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10479/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10810/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10488/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10491/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10495/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10812/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10809/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10813/2015
(With Interim Relief and Office Report)

 SLP(C) No. 11134/2015
((With Interim Relief and Office Report)

 SLP(C) No. 11136/2015
(With Interim Relief and Office Report)

 SLP(C) No. 11232/2015
(With Interim Relief and Office Report)


 SLP(C) No. 11223/2015
(With Interim Relief and Office Report)

 SLP(C) No. 11253/2015
(With Interim Relief and Office Report)

 SLP(C) No. 10458/2015
(With Interim Relief and Office Report)
                                     6


 SLP(C) No. 11339/2015
(With Interim Relief and Office Report)

 SLP(C) No. 11235/2015
(With Interim Relief and Office Report)

 SLP(C) No. 11222/2015
(With Interim Relief and Office Report)


 SLP(C) No. 11330/2015
(With Interim Relief and Office Report)



Date : 13/04/2015 This petition was called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE VIKRAMAJIT SEN
          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

For Petitioner(s)     Mr. Sunil Kumar Jain,Adv.
                      Mr.Pawqanshree Agrawal, Adv.
                      Mr. Akarsh Garg, Adv.

For Respondent(s)     Mr. Vishnu Sharma,Adv.

                      Ms. Kamini Jaiswal,Adv.
                      Mr.Akhilesh Kalra, Adv.
                      Mr. Divyanshu Sahay, Adv.

           UPON hearing the counsel the Court made the following
                              O R D E R

In view of the letter circulated, the matters are adjourned.

(USHA BHARDWAJ) (SAROJ SAINI) AR-CUM-PS COURT MASTER