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State of Punjab - Section

Section 19 in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988

19. Repeal and saving.

- The Punjab Home Guards Rules, 1963 in so as these are applicable to the members of the Service are hereby repealed :Provided that any order issued or any action taken under the rules so repealed shall be deemed to have been issued or taken under the corresponding provisions of these rules.