Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Himachal Pradesh - Subsection Section 55(1) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979 (1)The State Government may make [rules] [Rules made vide Not. No. 7-41/69-Co-op-IV, dated 16-8-90 (Appended).] to carry out the purposes of this Act.
