Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(3) in The Registration Of Foreigners Rules, 1992 (3)Where in pursuance of sub-rule (2) a foreigner surrenders his passport or other proof of identity, he shall be entitled to receive a receipt for it from the Registration Officer.
