Section 9(38) in The Rajasthan Laws (Extension) Act, 1957
(38)The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954 (Rajasthan Act 24 of 1954)Section 1. - For Sub-section (2), substitute the following :-"(2) It extends to the whole of the State of Rajasthan."Section 45. - Omit the whole.
