Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(1) in The Central Reserve Police Force Rules, 1955 (1)[Serial Nos. 8 to 11 of the Table in rule 27;] [Substituted by G.S.R. 631, dated 10.8.1983. ]
