Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Tamilnadu - Subsection

Section 117(d) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(d)No student, while under training, shall engage himself or herself in any other avocation or attend any other institution except with the permission of the Inspector of Anglo-Indian Schools, Tamil Nadu.