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State of Madhya Pradesh - Section

Section 3 in The M.P. State University Service Rules, 1983

3. Constitution of the Service.

- The Service shall consist of the following persons namely :-
(i)persons who, on the date specified in the notification under Section 15-A (i) were holding any post comprising the Service and are permanently absorbed in the Service in accordance with the provisions of the Act and these rules,
(ii)persons recruited to the Service in accordance of these rules.