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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(ii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(ii)The estimate of the cost of service line etc., will be valid only for a period of six months from the date of its issue, and payment shall be made in cash or through Bank Draft only within the said period failing which the requisition shall stand cancelled and the earnest money may be forfeited.