Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122EA(1)] [Section 122EA] [Entire Act]

Union of India - Subsection

Section 122EA(1)(l) in The Drugs and Cosmetics Rules, 1945

(l)"replacement donor" means a donor who is a family friend or a relative of the patient-recipient.]