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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

(2)Renewal of Permission shall be ordinarily for a period of 3 years which shall however the subject to fulfillment of all instructions/guidelines as may be prescribed by the Government from time to time.