Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 10 in Rajasthan Voluntary Rural Education Service Rules, 2010

10. That I shall not make any claim for counting the period of service in the No. - Government aided institution for payment of gratuity by the State Government.

Date : ............Place : ...........
(Signature)Name in full ................