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[Cites 0, Cited by 2] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(l) in The Customs Act, 1962

(l)[ any specified goods in relation to which any provisions of Chapter IV-B or of any rule made under this Act for carrying out the purposes of that Chapter have been contravened.] [ Inserted by Act 12 of 1969, Section 5 (w.e.f. 3.1.1969).]