Bombay High Court
Pr.Commissioner Of Income ... vs Sun Investments Pvt Ltd on 28 June, 2019
Before : M. W. Chandwani
Prothonotary & Senior Master
Date : 28th June, 2019
FOR REJECTION :
29 ITXAL/3400/2018 ) Mr. Ajay D., Clerk I/b. Tejveer Singh
30 ITXAL/3401/2018 ) Mastan Singh, Advocate for Appellants.
31 ITXAL/3402/2018 )
32 ITXAL/3404/2018 ) P.C. : Appellants and/or their Advocate to
33 ITXAL/3405/2018 ) remove office objections on the Appeals
34 ITXAL/3408/2018 ) and get the same numbered and/or
35 ITXAL/3409/2018 ) registered on or before 26.07.2019,
36 ITXAL/3413/2018 ) failing Appeals to stand rejected for non-
37 ITXAL/3417/2018 ) removal of office objections under
38 ITXAL/3418/2018 ) O.S.Rule 986.
39 ITXAL/3421/2018 )
40 ITXAL/3422/2018 )
41 ITXAL/3423/2018 )
42 ITXAL/3427/2018 )
43 ITXAL/3428/2018 )
44 ITXAL/3429/2018 )
45 ITXAL/3430/2018 )
46 ITXAL/3432/2018 )
53 ITXAL/3454/2018 )
51 ITXAL/3451/2018 ) Mr. Sanjay Chavan I/b. P.C. Chhotaray,
) Advocate for Appellants.
)
) Ms. Aarti Sathe, Advocate for
) Respondent.
) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeal ) and get the same numbered and/or ) registered on or before 26.07.2019, ) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 28.06.2019 Prothonotary & Senior Master
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