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Central Administrative Tribunal - Delhi

Shri D.P.Jindal vs Union Of India on 3 January, 2012

      

  

  

 Central Administrative Tribunal
Principal Bench

OA No.4509/2011

New Delhi, this the  3rd  day of January, 2012

Honble Mr. Justice V.K. Bali, Chairman
Honble Dr. Ramesh Chandra Panda, Member (A)

1.	Shri D.P.Jindal,
S/o Shri R.K. Jindal,
R/o flat No.49, Plot No.59,
Jai Lakshmi Society,
I.P. Extension, Delhi-110092.

2.	Shri A.K. Singh,
S/o Shri R.K. Singh,
R/o T-IV/12, Schedule B,
President Estate,
New Delhi-4.

3.	Shri R.S. Mishra,
S/o Shri Deva Shanker Mishra,
R/o 180/32, Sector-16,
Vasundhara, Ghaziabad (UP).

4.	Shri Rajesh Kumar,
S/o Shri Housila Prasad Yadav,
R/o 376 Asha Pushp Vihar,
Koshambi, Ghaziabad (UP).

5.	Shri M.P. Kediyal,
S/o Shri Shreeram Kediyal,
R/o Flat No.201, Block-C,
Sector-18, Rohini, Delhi.

6.	Shri A.K. Pandey,
S/o Shri R.B. Pandey,
R/o 110 B Pocket B,
Dilshad Garden,
Delhi.

7.	Shri Vijay Raje,
S/o Shri Kuber Nath Verma
R/o C-191 Block No.7,
Sector-82,
NOIDA, UP.


8.	Shri Virendra Kumar,
S/o Shri Harikesh Ram,
R/o 75 D, Pocket-B,
Mayur Vihar Phase-II,
Delhi.

9.	Shri N.R. Singhmar,
S/o ShiD.R. Singhmar,
R/o D-1/95, Lodhi Colony,
New Delhi.

10.	Shri Sanjay Madan,
S/o Late Shri K.L. Madan,
R/o 71/160, Prem Nagar Post Office,
Janakpuri, 
New Delhi.

11.	Shri B.K. Jain,
S/o Shri R.M.Jain,
R/o G-I, Plot No.255,
Shalimar Garden Ext.-I,
Sahibabad, Ghaziabad (UP).

12.	Shri Anil Kumar Pandey,
S/o Shri C.B. Pandey,
R/o 1 D Ayodhya Enclave,
Plot No.30/2 Rohini,
Sectoer-13, Delhi.

13.	Shri Rakesh Kumar,
S/o Shri Ishwardass Mittal,
R/o 123 Pocket H 33,
Sector-3, Rohini Delhi.

14.	Shri Sukhmal Chand Jain,
S/o Shri J.D. Jain,
R/o A-267 Parshant Vihar,
Delhi.

15.	Shri Bikas Chandra, 
S/o Shri Bishwanath Dass,
R/o E-II/163, Astha Kunj,
Sector-18, Rohini Delhi.

16.	Shri Manoj Kumar Jain,
S/o Shri P.S. Jain,
R/o A-268, Shyam Vihar,
Phase-I Deenpur,
Najafgarh,
New Delhi.

17.	Shri B.N. Singh,
S/o Shri D.N. Singh,
R/o 250/10, Palika Nagar,
Bhuvneshwar,
Orissa.

18.	Shri Kailash Chand Taneja,
S/o Shri J.D. Taneja,
R/o 24-A, Arjun Appartment,
Vikaspuri, New Delhi

19.	Shri Dharmendra Kumar Shukla,
S/o Shri Bindhyachal Shukla,
R/o D1, CPWD Colony,
Near Police Line,
Hirapur, Dhanbad.

20.	Shri Amit Kumar Jian,
S/o Shri S.P.Jain,
R/o Qtr. No.18,
Type-IV, NSG Garrision,
Manesar (Haryana).

21.	Shri Mahendra Choudhary,
S/o Late Shri Sudharak Choudhary,
R/o Diwan Mohalla Hamam,
Panderiwa Lane Patna City,
Patna Bihar UP.

22.	Shri Dhirendra Kumar,
S/o Shri Rameshwar Prasad Sinha,
R/o Beur Prda Flat,
Qtrs. No.1 P.O. Anishabad.
Patna-2, Bihar UP.

23.	Shri Ram Sahu,
S/o Shri P.C. Sahu,
R/o L-401 Barmunda Housing,
Board Colony Barmunda,
Bhubneshwar-753003 UP.

24.	Shri Jaswinder Pal ,
S/o Shri Paras Ram,
R/o M-40, 1st Floor,
Kalkaji,
New Delhi-19.

25.	Md. Shafi Ahmad,
S/o Shri Md. Zaki Siddique,
R/o Flat No.203, Plot no.B-28/1,
Thoker no.7, Shaheen Bagh,
Abul Fazal Enclave-II,
Jamia Nagar,
New Delhi-110025.

26.	Shri Mahesh Kumar,
S/o Late Shri Hem Chand,
R/o H.No. 930, Pocket-2,
Paschimpuri,
New Delhi-63.

27.	Shri Arvind Kumar,
S/o Late Shri Radhey Shayam Sharma,
R/o Flat No.413/17-B, Sector-17,
Vasundhara,
Ghaziabad (UP).

28.	Shri Jay Prakash Singh,
S/o Shri Ram Shakal Singh,
R/o T-III/156, Survey of India,
Colony Vijay Nagar,
Jabalpur.

29.	Shri Subodh Kumar Singh,
S/o Shri Shiva Shankar Singh,
R/o Sr.-Hig-1/109, Block-D, 
Kanmchan Ashwa Parishar Din Dayal Uppadhaya Nagar,
Raipur.

30.	Shri Kamal Kumar Jain,
S/o Shri Hajari Lal Jain,
R/o D-1/73, Danish Nagar,
Hosangabad Road,
Bhopal.

31.	Shri Yashwant Singh Bist,
S/o Shri Pratap Singh Bist,
R/o Jr. Hig-57, Katara Hills Baghmugaliya,
Bhopal.

32.	Shri Pankaj Kumar Shukla,
S/o Shri Ajay Kumar Shukla,
R/o Behind Khinni Naka,
Primary School Banda.

33.	Shri S.K. Agarwal,
S/o Shri B.R. Agarwal,
R/o 27, Diwakar Enclave Patel  Nagar,
City Centre Gwaliar.

34.	Shri Naresh Kumar Srivastava,
S/o Shri K.K. Srivastava,
R/ F-106, Laxmi Nagar,
Delhi-92.

35.	Shri Ajit Kumar Sethi,
S/o Shri K.L. Sethi,
R/o C-120-B/9, Kanti Nagar,
Ext. Delhi-51.

36.	Shri Hasna Dutt,
S/o Hira Ballabh,
R/o F-2629, Netaji Nagar,
New Delhi.
Applicants

(By Advocate : Shri Anil Singal)

Versus

1.	Union of India
Through its Secretary,
Ministry of Urban Development,
Nirman Bhawan,
New Delhi.

2.	Director General,
CPWD, Nirman Bhawan,
New Delhi.

3.	DOPT,
Through its Secretary,
North Block,
New Delhi.						Respondents.

: ORDER (ORAL) :

Justice V.K. Bali, Chairman Learned counsel for applicants seeks permission to withdraw this OA with liberty to file a fresh one wherein all those from whom the applicants are claiming seniority, will be made as party respondents.

2. With leave and liberty, as asked for, the present original application is dismissed as withdrawn.

(Dr. Ramesh Chandra Panda)				(V. K. Bali)
	Member (A)					          Chairman


/pj/