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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(xv) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xv)[ fourteen persons, of whom atleast one shall be from the University Teaching Departments or Schools of. Studies, to be elected by Lecturers from amongst themselves in the manner prescribed by the Statutes;] [Substituted by M P. Act No. 10 of 1978.]