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State of Tamilnadu - Section

Section 50 in Madurai-Kamaraj University Act, 1965

50. Appointment of the first Vice-Chancellor.

- Notwithstanding any-thing contained in sub-section (1) of section 11 within three months from the date of publication of this Act in the Fort St. George Gazette, the first Vice-Chancellor shall be appointed by the Chancellor on a salary to be fixed by him for a period not exceeding five years and on such other conditions as he thinks fit.