Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. First Offenders' Probation Rules, 1939 1. Title and commencement. (1)These rules may be called the Uttar Pradesh First Offenders' Probation Rules, 1939.(2)These rules shall come into force on 15th April, 1939.
