Section 52 in The Rajasthan Municipalities Accounts Rules, 1963
52. Scale of consumption.
- To enable the Board to exercise a check upon the quantity of oil consumed, a scale shall be prepared showing the quantity of oil consumed in a given time by lamps of the different pattern in use in the Municipality. A copy of the sanctioned scale shall be kept in each oil godown. The Executive Officer or other officer-in charge of lighting shall shall periodically check the con sumption of oil by comparison with this scale. Similarly a scale for stationery shall also be prescribed by the Board.
