Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(m) in Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002 (m)'Register' means a register maintained under this Act and the expression 'registered' and 'registration' shall be construed accordingly;
