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State of Chattisgarh - Section

Section 261 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

261. Allowances payable to non-official members.

- Every non-official member shall be paid travelling allowance for attending meetings of the Board and its subcommittees at rates admissible to Class 1 Officers of the State Government.