Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(3)(b) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969 (b)rupees ten, in any other case.