Section 5(3) in The Central Motor Vehicles Rules, 1989
(3)A medical certificate issued in Form 1-A shall be valid for a period of one year from the date of its issue. It shall be accompanied by a passport size copy of the photograph of the applicant.] [Inserted by GSR 933(E), dated 28.10.1989 (w.e.f. 28.10.1989).]
