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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(2)(e) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(e)the grant of leave and travelling allowances to the officers and servants of the Committee, including the Rawal, the Naib Rawal and the [Mukhya Karyadhikari] [Substituted by Section 23 of U.P. Act VIII of 1964.];