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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(3)(c) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(c)in Chapter V,-
(i)in section 14, in sub-section (1),-
(A)[ for the portion beginning with the words "Where on any representation" and ending with the words "clearance area" the following portion shall be substituted, namely :- [Paragraph (A) was substituted by Maharashtra 6 of 1997, Section 5(b)(i).]