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Union of India - Section

Section 70 in The Explosives Rules, 2008

70. Fire extinguishers to be provided

.-(1) Every road van shall be provided with two fire extinguishers of minimum two kilograms capacity. One of the extinguishers shall be capable of dealing with fire involving electric circuits and the other, with other inflammable components.
(2)The fire extinguishers shall always be kept in good working condition.
(3)The fire extinguishers shall be located where they will be convenient and ready for immediate use.
(4)The fire extinguishers shall be examined and recharged according to the manufacturers' recommendations.