Section 2(2)(f) in The Industrial Finance Corporation Act, 1948
(f)"scheduled bank "means a bank for the time being included in the second Schedule to the Reserve Bank of India Act, 1934 (2 of 1934);(ff)[ "State co-operative bank "has the same meaning as in the Reserve Bank of India Act, 1934 (2 of 1934);] [ Inserted by Act 74 of 1972, Section 2.]