Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Goa - Subsection

Section 58(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)The Director of Education may also authorise a subordinate officer of the Department, to draw any sum from the Reserve Fund where such withdrawal from the Reserve Fund becomes necessary to meet any emergent repairs in the buildings of the school or for any other emergent purpose.