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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(iii) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(iii)They shall apply to all University, Unaided Non-Minority/Minority Under Graduate Professional Institutions imparting Under Graduate Professional Courses in B.Arch and other related courses in the State.