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Karnataka High Court

Bel Technical Cadre Association ... vs The Management Of Bel Jalahalli on 16 June, 2011

Author: Anand Byrareddy

Bench: Anand Byrareddy

permitted to make :°<:p1'es;e:1t2;:tio11s; tn; the z'esp<):*:c1€:';--té; {<5 the €:1:i*:i<f:ne:*3 :0 £116 0&1; of X G:'ade_,W<>_rkm$:1;'%é¢"'zéi<:h"'»1<§:;ts thej; held as of the year 1994 ;1n: i; %:::i; p::y I» a<:c<;>z'ding;1y, treating them 21:; X W(>"r2<.q_11es1_ f'if§>:§'a. %'iic:' siaid date, and mntinue such pay.1:2ent.V.V-*'** . _ ,. H The petitions; are disp0;se'(i'.:)f 1;\s'Jif32ih2i{"QbS€ifI"V8.ti(}IL It is apex": for the petiti~:.:ner:s t<§;'"m21E{€: s;::«;7 h_r<:{f:rc:§E:'ri'£'::ti<>11s and it for the resp0:_:c'1'e't2£$ £6}. .;:<>n::gc1_¢:' fire--._1'ef}w:sen£ati0ns.

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