Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The M.P. Public Services (Promotion) Rules, 2002

(1)In such cases where the promotion is to be made on the basis of seniority subject to fitness, there shall be no zone of consideration for all categories.