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Bombay Presidency - Section

Section 12 in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

12. Adaptations and modifications in the Act.

- As from the appointed day, the Act shall, until altered, repealed or amended by the competent Legislature of the State, have effect subject to the provisions of, and the adaptations and modifications directed by, the Schedule hereto annexed.